RAJIB SAHA Vs. P. SAHA

JUDGEMENT

(1.) On 12.11.2018 the following order was passed: "12/11/2018

(2.) Having considered the submissions made by the learned counsel for the parties, this court had passed the following order on 20.09.2018:

(3.) Pursuant to the said order dated 20.09.2018, the Registry of this High Court sent a copy of the said order to Sri F.D. Sathish Kumar, Director of Agartala Diary Food Private Limited in the following address :