(1.) Mr. B. Choudhury, learned P.P. appearing for the State- respondent has produced the orders passed by the court granting bail with respect to the accused namely, Amal Das reads as under:
(2.) Order dated 19.07.2018 reads as under:
(3.) Order dated 20.09.2018 reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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