MOSOBBIR ALI Vs. STATE OF TRIPURA

JUDGEMENT

(1.) Heard Mr. A. Bhowmik, learned counsel appearing for the petitioner as well as Mr. S. Ghosh, learned Addl. P.P. appearing for the State.

(2.) on due notice, the respondents No.2 to 15 and 17 have entered in the appearance through Mr. Kohinooor N. Bhattacharjee, and Ms. S. Chakraborty, learned counsel but they are not found when the matter is taken up for hearing in terms of the order dated 08.08.2019.

(3.) The respondent No.16 despite due notice from this court preferred not to appear and hence, the consequence is found to ensue.