P. ROY BARMAN Vs. N. MAJUMDER

JUDGEMENT

(1.) Heard Mr. P. Roy Barman, learned counsel appearing for the petitioner as well as Mr. H. Deb, learned Asstt. SG appearing for the respondent nos. 1 to 4 and Mr. N. Majumder, learned counsel appearing for the respondent no.5 and 6.

(2.) Issue notice calling upon the respondents to show cause as to why a rule shall not be issued, as prayed for; and/or why such further and other order(s) shall not be passed as to this Court may deem fit and proper.

(3.) Notice is made returnable on 8/5/2019.