LAWS(TRIP)-2019-11-36

STATE OF TRIPURA AND ORS. Vs. IRANJAN DAS

Decided On November 27, 2019
State Of Tripura And Ors. Appellant
V/S
NIRANJAN DAS Respondents

JUDGEMENT

(1.) Heard learned counsel for the parties for final disposal of this appeal.

(2.) This appeal is filed by the state government and its authorities challenging the decision of the learned single Judge dated 20.9.2018 in WP(C)No.308 of 2014.

(3.) Brief facts are as under -