(1.) Heard Mr. S.M. Chakraborty, learned Sr. counsel assisted by Mr. P. Chakraborty, learned counsel appearing for the plaintiff-appellant as well as Mr. S. Lodh, learned counsel appearing for the defendant-respondent.
(2.) This second appeal has been filed under Section 100 of the Code of Civil Procedure against the judgment and decree dated 18.05.2016 passed by the learned Addl. District Judge, Court No.4, West Tripura, Agartala in Title Appeal No.17 of 2014 affirming the original judgment and decree dated 07.03.2014 passed by the learned Civil Judge, Jr. Division, Court No.1, Agartala, West Tripura in Title Suit No.66 of 2012.
(3.) This Court vide order dated 06.09.2016 has formulated the following substantial question of law:-