(1.) Petitioner has prayed for the following reliefs:
(2.) On 04.12.2018 this Court had passed the following order:
(3.) Undertaking of the writ petitioner which reads as under is taken on record and is accepted by the Court:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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