LAWS(TRIP)-2019-2-58

PRABIR DEBNATH Vs. DELETED

Decided On February 11, 2019
Prabir Debnath Appellant
V/S
DELETED Respondents

JUDGEMENT

(1.) Heard Mr. Suman Bhattacharjee, learned counsel appearing for the appellants as well as Mr. A.K. Deb learned counsel appearing for the respondents.

(2.) This appeal under sec. 100 of the Code of Civil Procedure, 1908 has been filed by the appellants against the judgment dtd. 24/11/2017 passed by the Learned Additional District Judge, (Sri S.K. Majumder, Unakoti Judicial District, Kamalpur in Title Appeal No.03 of 2016 dismissing the appeal and upholding the judgment dtd. 8/6/2016 passed by the learned Civil Judge (Junior Division Kamalpur, Unakoti Judicial District in Title Suit No.02 of 2015.

(3.) The present second appeal has been preferred against the concurrent finding arrived at by both the Courts below.