(1.) Petitioner has prayed for the following reliefs:
(2.) It is seen that the Commissioner of Agartala Municipal Corporation and the private respondents have filed their affidavits. As mutually agreed, petition is disposed of in terms of the following directions:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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