PARTHASARATHI DEBRAY Vs. STATE OF TRIPURA

JUDGEMENT

(1.) Heard Mr. K. Nath, learned counsel appearing for the petitioners as well as Mr. D. Sarma, learned Addl. GA appearing for the respondents. In terms of the order dtd. 1/5/2019, Mr. D. Sarma, learned Addl. GA has produced the file containing the instruction in writing.

(2.) In the order dtd. 1/5/2019, this court had observed that:

(3.) In the written instruction, the Joint Director, Higher Education has clearly stated as under: