LAWS(TRIP)-2019-2-28

PREMDHAN DEY Vs. UNION OF INDIA

Decided On February 19, 2019
Premdhan Dey Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) This bunch of writ petitions have been taken up and heard together on agreement between the parties.

(2.) Mr. DK Biswas, learned counsel appearing for the petitioners as well as Mr. H. Deb, learned Assistant SG appearing for the respondents.

(3.) The petitioners have made the following prayers: