ASHES DEB Vs. STATE OF TRIPURA

Referred Judgements :-

JIVRAJ VS. HASHWANI [REFERRED TO]
ASHES DEB VS. STATE OF TRIPURA [REFERRED TO]
BHARAT BROADBAND NETWORK LTD. VS. UNITED TELECOM LTD. [REFERRED TO]
MAJOR RETD INDER SINGH REKHI VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
FOOD CORPORATION OF INDIA FOOD CORPORATION OF INDIA VS. NEW INDIA ASSURANCE COMPANY LIMITED:ANAND INSURANCE COMPANY LIMITED [REFERRED TO]
UTKAL COMMERCIAL CORPORATION VS. CENTRAL COAL FIELDS LIMITED [REFERRED TO]
MORENA MANDAL S S K LIMITED VS. NEW INDIA ASSURANCE COMPANY LIMITED [REFERRED TO]
HARI SHANKAR SINGHANIA VS. GAUR HARI SINGHANIA [REFERRED TO]
PUNJAB STATE VS. DINA NATH [REFERRED TO]
VISAKHAPATNAM PORT TRUST VS. CONTINENTAL CONSTRUCTION COMPANY [REFERRED TO]
A V M SALES CORPORATION VS. ANURADHA CHEMICALS PVT LTD [REFERRED TO]
UNION OF INDIA & ANR. VS. M/S INDUSIND BANK LTD. & ANR. [REFERRED TO]
GRASIM INDUSTRIES LTD. VS. STATE OF KERALA [REFERRED TO]
TRF LTD. VS. ENERGO ENGINEERING PROJECTS LTD. [REFERRED TO]
HRD CORPORATION (MARCUS OIL AND CHEMICAL DIVISION) VS. GAIL (INDIA) LIMITED (FORMERLY GAS AUTHORITY OF INDIA LTD.) [REFERRED TO]