ARUNABHA SAHA Vs. STATE OF TRIPURA

JUDGEMENT

(1.) By means of this petition the petitioner who has appeared for selection for the post of Inspector of Boilers, Group-A, Gazetted in the Factories and Boilers Organization under the Labour Department in the scale of pay of Rs.15600-39100/- (PB-4) Grade Pay of Rs.6800 (revised pay) in response to Advertisement No.01 of 2017, Annexure-4 to the writ petition, issued by the Tripura Public Service Commission, (in short, TPSC), the respondents No.3 and 4.

(2.) The petitioner on scrutiny of his application was found suitable and he was issued with the admit card for screening test with Roll No.000406 by the TPSC. In the screening test the petitioner was declared successful vide the notification dated 24.10.2017 issued by the TPSC, Annexure-8 to the writ petition. Thereafter, the petitioner was asked to appear in the personality test on 07.12.2017 in the TPSC Office, Agartala at 8.30 a.m. by the call letter dated 15.11.2017, Annexure-9 to the writ petition.

(3.) After the interview when the TPSC had been taking unexplained time for publication of the result then, the petitioner caused disclosure of reasons for such delay as would be apparent from the communication dated 10.12.2018, Annexure-11 to the writ petition, whereby the TPSC had categorically provided the following information: