MINA DEBNATH (DAS) Vs. UNITED BANK OF INDIA

JUDGEMENT

(1.) Petitioner has prayed for the following reliefs:

(2.) With appreciation, this Court records the efforts put in by Mr. K. N. Bhattacharjee, learned Sr. counsel for the petitioner and Mr. Prabir Saha, learned counsel for the respondents in helping the parties to arrive at an amicable settlement of the dispute.

(3.) On 27.08.2019, we had passed the following order: