STATE OF TRIPURA Vs. AMULYA BHATTACHARJEE

JUDGEMENT

(1.) This present petition has been filed for reviewing of the common judgment and Order dtd. 11/7/2024, passed in WP(C) No. 324/2024 and WP(C) 348 OF 2024 by this Court.

(2.) Heard Mr. Kohinoor N. Bhattachryya, learned G.A., appearing for the petitioners as well as Mr. D.C. Saha, learned counsel appearing for the respondent.

(3.) Mr. Kohinoor N. Bhattachryya, learned G.A. appearing for the petitioners, submits that while laying down certain guidelines to be followed by the administration in the judgment dtd. 11/7/2024 passed in the aforesaid writ petitions, certain modifications are required to facilitate proper implementation of the said guidelines. With this limited prayer for modification, the present review petition has been filed.