ABU SUFIAN Vs. STATE OF TRIPURA

JUDGEMENT

(1.) The background facts

(2.) On 31/1/2025 the Executive Engineer, Water Resource Division-VI, Kailashahar issued press notice inviting E-Tender from interested bidders for the following works:

(3.) The time period for completion of the said works was fixed at 90 days and the last date for document downloading and bidding was scheduled on 28/2/2025 at 5.00 p.m. The opening of the bids was scheduled for 28/2/2025 at 3.30 p.m. and the estimated cost of the said work was fixed at Rs.6,58,53,370.00.