(1.) Learned Counsel Mr. K. Deb is present for the applicant-petitioner.
(2.) This application is filed for addition of de-facto complainant as respondent for adding/impleadement of one Gopal Debnath in the main petition.
(3.) Learned Addl. P.P. Mr. R. Saha is present for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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