JIBAN KRISHNA BANIK Vs. TRIPURA GRAMIN BANK

Referred Judgements :-

CHIEF CONSTABLE OF THE NORTH WALES POLICE VS. EVANS [REFERRED]
UNION OF INDIA VS. SARDAR BAHADUR [REFERRED]
COMMISSIONER OF INCOME TAX BOMBAY VS. MAHINDRA AND MAHINDRA LIMITED [REFERRED]
RAJINDER KUMAR KINDRA VS. DELHI ADMINISTRATION [REFERRED]
RANJIT THAKUR VS. UNION OF INDIA [REFERRED]
UNION OF INDIA PARMA NANDA VS. PARMA NANDA:STATE OF HARYANA [REFERRED]
KRISHAN YADAV VS. STATE OF HARYANA [REFERRED]
TATA CELLULAR VS. UNION OF INDIA [REFERRED]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED]
HIGH COURT OF JUDICATURE AT BOMBAY VS. UDAYSINGH S O GANPATRAO NAIK NIMBALKAR [REFERRED]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED]
KULDEEP SINGH VS. COMMISSIONER OF POLICE [REFERRED]
APPAREL EXPORT PROMOTION COUNCIL VS. A K CHOPRA [REFERRED]
AIR INDIA LIMITED VS. COCHIN INT AIRPORT LIMITED [REFERRED]
UNION OF INDIA VS. R K SHARMA [REFERRED]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED]
STATE OF N C T OF DELHI VS. SANJEEVALIASBITTOO [REFERRED]
V RAMANA VS. APSRTC [REFERRED]
GOVT OF A P VS. MOHD NASRULLAH KHAN [REFERRED]
JAYRAJBHAI JAYANTIBHAI PATEL VS. ANILBHAI JAYANTIBHAI PATEL [REFERRED]
STATE OF MEGHALAYA VS. MEEKEN SINGH N MARAK [REFERRED]
DEPOT MANAGER A P S R T C VS. P JAYARAM REDDY [REFERRED]
GAMINI BALA KOTESWARA RAO VS. STATE OF A P [REFERRED]
BABU VS. STATE OF KERALA [REFERRED]
UNION OF INDIA VS. MANAB KUMAR GUHA [REFERRED]
STATE OF UTTAR PRADESH VS. J P SARASWAT [REFERRED]
SANJAY KUMAR SINGH VS. UNION OF INDIA [REFERRED]
UNION OF INDIA VS. BODUPALLI GOPALASWAMI [REFERRED]
CHANDRA KUMAR CHOPRA VS. UNION OF INDIA [REFERRED]
REGISTRAR GENERAL, PATNA HIGH COURT VS. PANDEY GAJENDRA PRASAD [REFERRED]
S.R. TEWARI VS. UNION OF INDIA [REFERRED]