(1.) Learned C.G.C., Mr. Biswanath Majumder for the appellant and learned counsel, Mr. S.S. Debnath for the respondent Nos. 1 to 6 are present. No representation of respondent No.7.
(2.) Heard learned counsel, Mr. Majumder and Mr. Debnath.
(3.) Mr. Debnath has submitted a certified copy of common judgment dated 28.07.2015, passed by a single bench of this Court in L.A. Appeal No.37/2011 and 62 other connected appeals and prayed for disposal of the present appeal also in terms of said judgment.