LAWS(TRIP)-2025-4-4

SANJOY DAS Vs. STATE OF TRIPURA

Decided On April 03, 2025
SANJOY DAS Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. D.K. Das Chaudhury, learned counsel appearing for the appellants. Also heard Mr. Raju Datta, learned PP appearing for the State-respondent.