LAWS(TRIP)-2025-1-6

SANJOY DEBBARMA Vs. STATE OF TRIPURA

Decided On January 06, 2025
SANJOY DEBBARMA Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. S. Sarkar, learned senior counsel assisted by Ms. Ayesha S. Hirawat, learned counsel appearing for the applicant. Also heard Mr. Raju Datta, learned P.P. appearing for the respondent-State.