LAWS(TRIP)-2025-3-2

BIPULA BAIDYA MAJUMDER Vs. DY. CHIEF ENGINEER

Decided On March 13, 2025
Bipula Baidya Majumder Appellant
V/S
Dy. Chief Engineer Respondents

JUDGEMENT

(1.) This is an application under Sec. 14 read with Order 47 Rule 1 of the Code of Civil Procedure, 1908 for reviewing the order dtd. 29/1/2025 passed in LA.App 39 of 2024.