(1.) BY filing this application the petitioner sought review of order dated 06.02.2014 passed in Cont. Cas(C) No. 09 of 2011.
(2.) THE petitioner prayed for the following relief: -
(3.) SHORT fact necessary for disposal of this review application may be stated thus -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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