MIRA DUTTA AND ORS. Vs. BASI RAM DUTTA

JUDGEMENT

(1.) HEARD Mr. D.R Choudhury learned counsel appearing for the petitioners as well as Mr. J Majumder, learned counsel appearing for the respondent.

(2.) BY this petition filed under Section 115 of the CPC, the order dated 26.08.2014 delivered in T.S. No. 08/2014 by the Civil Judge, Jr. Division, Agartala, West Tripura, Court No. 2, has been challenged. For purpose of reference, the order dated 26.08.2014 is extracted hereunder :

(3.) MR . J. Majumder, learned counsel appearing for the respondent has submitted that in the plaint it has been written as Basi Mohan Dutta, but no one named Basi Mohan Dutta resides in the given address.