LAWS(TRIP)-2024-1-7

PRASENJIT ROY Vs. STATE OF TRIPURA

Decided On January 04, 2024
Prasenjit Roy Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. P. Sen Chowdhury, learned counsel appearing for the applicants. Also heard Mr. Raju Datta, learned P.P. appearing for the respondent-State.