LAWS(TRIP)-2024-1-6

SOMA BEGAM Vs. STATE OF TRIPURA

Decided On January 04, 2024
Soma Begam Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. Siraj Ali, learned counsel appearing for the applicant. Also heard Mr. Raju Datta, learned P.P. appearing for the respondent.