LAWS(TRIP)-2024-1-4

BINA RANI DAS Vs. STATE OF TRIPURA

Decided On January 09, 2024
Bina Rani Das Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. A. Saha, learned counsel appearing for the petitioners. Also heard Mr. Kohinoor N. Bhattacharyya, learned GA appearing for the respondents-State.