LAWS(TRIP)-2024-1-3

RAMU DEBNATH Vs. STATE OF TRIPURA

Decided On January 09, 2024
Ramu Debnath Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. S. Dey, learned counsel appearing for the petitioner. Also heard Mr. Kohinoor N. Bhattacharyya, learned GA appearing for the respondents-State.