(1.) This is an application filed under Sec. 438 of Cr.P.C. for granting anticipatory bail in connection with Kanchanpur P.S. Case No.52 of 2023 under Sec. 341/323/395/400/506 of IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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