(1.) The instant second appeal is directed against the judgment dated 03.09.2003 passed by the learned Addl. District Judge, West Tripura, Agartala in Title Appeal No. 33/2002 wherein the learned appellate judge affirmed the judgment and decree of dismissal of the suit of the plaintiff-appellants dated 17.06.2002 passed by the learned Civil Judge, Jr. Div., Court No. 2, West Tripura, Agartala in TS 34/1999.
(2.) Heard Mr. Chakraborty, learned senior counsel assisted by Mr. Laskar, learned counsel for the appellants as well as Mr. Das, learned senior counsel assisted by Mr. Chakraborty, learned counsel for the respondents.
(3.) The facts of the case needed to be discussed are as follows:-