RUBIA BIBI Vs. MD. MATI MIAH

JUDGEMENT

(1.) Heard Mr. B. Banerjee, learned counsel appearing for the appellants. Also heard Mr. G.S. Bhattacharjee, learned counsel appearing for the respondents.

(2.) This second appeal has been filed by the appellants against the judgment and order dtd. 20/9/2022 passed by the learned District Judge, Gomati Judicial District in Title Appeal No. 09 of 2016 arising out of judgment dtd. 31/3/2016 and decree dtd. 5/4/2016 passed by the learned Civil Judge (Jr. Div.), Gomati, Tripura in TS No.12 of 2012.

(3.) The plaintiffs filed the suit for declaration of right, title, interest and confirmation of possession. In support of their plea of title, the plaintiffs have produced certified copy of the registered sale deed under which they purchased the suit land.