LAWS(TRIP)-2023-10-6

PURNENDU GHOSH Vs. STATE OF TRIPURA

Decided On October 16, 2023
Purnendu Ghosh Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. P. Majumder, learned counsel along with Ms. V. Poddar, learned counsel appearing for the applicants. Also heard Mr. R. Datta, learned P.P. assisted by Mr. S. Debnath, learned Addl. P.P. appearing for the State-respondent.