LAWS(TRIP)-2023-12-5

RAJAT KANTI DEY Vs. NER-II TRANSMISSION LIMITED

Decided On December 20, 2023
Rajat Kanti Dey Appellant
V/S
Ner-Ii Transmission Limited Respondents

JUDGEMENT

(1.) Learned Counsel for the petitioner Mr. Biplab Debnath is present. Learned P.P Mr. R. Datta has appeared on behalf of the State-respondent.