LAWS(TRIP)-2023-10-5

SUDIRAM MOLSOM Vs. STATE OF TRIPURA

Decided On October 19, 2023
Sudiram Molsom Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. S. Bhattacharjee, learned counsel for the accused-applicant. Also heard Mr. Ratan Datta, learned PP assisted by Mr. S. Debnath, learned Additional PP appearing for the respondent-State.