LAWS(TRIP)-2023-12-4

SAJAL CHAKRABORTY Vs. STATE OF TRIPURA

Decided On December 21, 2023
SAJAL CHAKRABORTY Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. Ratan Datta, learned counsel appearing for the petitioner. Also heard Mr. Raju Datta, learned PP alongwith Mr. S. Debnath, learned Additional PP appearing for the respondent-State.