LAWS(TRIP)-2023-12-3

KASHEM ALI Vs. STATE OF TRIPURA

Decided On December 22, 2023
KASHEM ALI Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. S. Sarkar, learned senior counsel assisted by Ms. V. Poddar, learned counsel appearing for the accused-petitioners as well as Mr. Raju Datta, learned PP alongwith Mr. S. Debnath, learned Additional PP appearing for the State-respondent.