(1.) This is a petition under Sec. 482 of the Criminal Procedure Code for quashing the FIR in vide No.East Agartala, PS Case No.2023 EAG 101 dtd. 29/6/2023 under Sec. 403/420/468/471 of the Indian Penal Code.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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