LAWS(TRIP)-2023-9-21

AIRPORT AUTHORITY OF INDIA Vs. ABINASH SARKAR

Decided On September 12, 2023
AIRPORT AUTHORITY OF INDIA Appellant
V/S
Abinash Sarkar Respondents

JUDGEMENT

(1.) Heard learned counsel for the parties.

(2.) Today, at the very outset, Mr. S. Deb, learned senior counsel assisted by Mr. S. Datta, learned counsel for the respondent-claimants represents before this court that they have been appearing in this matter on behalf of the respondentclaimants since 8/9/2023.

(3.) It is seen from the record that on all earlier occasions, Mr. P.K. Dhar, learned senior counsel appeared for the respondentclaimants. Whereas, Mr. P.Gautam, learned counsel appeared for the LA Collector.