BIKASH DATTA Vs. BINDULAL BASAK

JUDGEMENT

(1.) Heard Mr. H. Deb, learned counsel appearing for the appellants.

(2.) This second appeal arises out of judgment and decree dtd. 20/1/2023, passed by learned District Judge, Unakoti District, Kailashahar in Title Appeal No.42 of 2019.

(3.) The appeal is admitted for hearing on the following substantial questions of law: