LAWS(TRIP)-2023-11-2

RUPAK DEBROY Vs. STATE OF TRIPURA

Decided On November 28, 2023
Rupak Debroy Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. Pathak Rakesh Kaushik, learned counsel appearing for the applicant. Also heard Mr. Raju Datta, learned PP appearing for the respondent-State.