LAWS(TRIP)-2023-11-1

KRISHNA SHIL Vs. STATE OF TRIPURA

Decided On November 01, 2023
Krishna Shil Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. A. K. Pal, learned counsel appearing for the petitioner also heard Mr. D. Sarma, learned Addl. G.A. appearing for the respondents.