LAWS(TRIP)-2022-9-16

CHHANDA CHOUDHURY Vs. BIMALENDU CHAKRABORTY

Decided On September 12, 2022
Chhanda Choudhury Appellant
V/S
Bimalendu Chakraborty Respondents

JUDGEMENT

(1.) Heard Mr. Somik Deb, learned senior counsel assisted by Mr. H. Sarkar, learned counsel appearing for the appellants. Also heard Mr. S. M. Chakraborty, learned senior counsel assisted by Mr. A. Sengupta, learned counsel appearing for the respondents.