LAWS(TRIP)-2022-2-18

RAKESH RN. SHARMA Vs. MAHITOSH SHARMA

Decided On February 15, 2022
Rakesh Rn. Sharma Appellant
V/S
Mahitosh Sharma Respondents

JUDGEMENT

(1.) Heard Mr. A. Nandi, learned counsel appearing for the appellant. Also heard Mr. A. Bhowmik, learned counsel and Mr. A. Tilak Paul, learned counsel, appearing for the respondents.