SAMPA DANDA (DAS) Vs. STATE OF TRIPURA

JUDGEMENT

(1.) Heard Mr. SK Deb, learned senior counsel assisted by Mr. B Debnath, learned counsel appearing for the petitioner as well as Mr. P Saha, learned counsel appearing for the respondents. Being aggrieved by the order dtd. 29/1/2022 (Annexure-P5 to the writ petition) whereby the petitioner has been transferred from her present place of posting at IGM Hospital, Agartala to Sabroom Sub-Divisional Hospital of South Tripura. This writ petition has been filed seeking the following reliefs: