LAWS(TRIP)-2022-7-12

PUNYAKRIT DEBBARMA Vs. STATE OF TRIPURA

Decided On July 19, 2022
Punyakrit Debbarma Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. P. K. Biswas, learned senior counsel assisted by Ms. S. Debbarma, learned counsel appearing for the petitioners. Also heard Mr. D. Bhattacharjee, learned GA assisted by Mr. S. Saha, learned counsel appearing for the respondents-State.