LAWS(TRIP)-2022-9-18

NITHURAM TRIPURA Vs. STATE OF TRIPURA

Decided On September 13, 2022
Nithuram Tripura Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. A. Acharjee, learned counsel appearing for the petitioner. Also heard Mr. S. Debnath, learned Additional Public Prosecutor, appearing for the respondent-State.