LAWS(TRIP)-2022-2-4

BISWAJIT DAS Vs. PRIYANKA DAS

Decided On February 03, 2022
BISWAJIT DAS Appellant
V/S
Priyanka Das Respondents

JUDGEMENT

(1.) Heard Mr. R. G. Chakraborty, learned counsel appearing for the appellant and Mr. Koushik Roy, learned counsel appearing for the respondent.