(1.) The present writ appeal came to be filed against the judgment and order dtd. 26/9/2019 passed by the learned Single Judge in WP(C) No. 217 of 2019.
(2.) Heard Mr. D. Bhattacharya, learned Government Advocate appearing for the State-appellants as well as Ms. S. Deb (Gupta), learned counsel appearing for the respondent.
(3.) The factual context of the case is as under:-