(1.) Petitioner, though an individual, has raised issues of larger ramifications.
(2.) Brief facts are as under :
(3.) In I.A. No.216/2017 in WP(C) No.617/2015 filed by the State Government, the learned Judge in a detailed order dtd. 11/4/2017 observed as under :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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