REGENT COMPUTRONICS PVT. LTD.

NATIONAL INSURANCE COMPANY LTD. Appellant

V/S

Pratibha Das Respondents

Referred Judgements :-

MAGMA GENERAL INSURANCE COMPANY LTD. V. NANU RAM ALIAS CHUHRU RAM AND ORS [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. V. SOMWATI AND ORS. [REFERRED TO]
MANJURI BERA VS. ORIENTAL INSURANCE COMPANY LTD [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
VIMAL KANWAR VS. KISHORE DAN [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. BIRENDER [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SATINDER KAUR [REFERRED TO]

JUDGEMENT

(1.) By means of filing this appeal, the insurance company has challenged the award dated 20.04.2019 passed by MAC Tribunal (No- 5) West Tripura, Agartala in T.S.(MAC)120 of 2017.

(2.) The claim petition arose out of the death of Ashutosh Das, a permanent employee of Tripura Jute Mills Limited, who died in a road traffic accident at Agartala on 19/05/2017 leaving behind his wife, 03 sons and 03 daughters.

(3.) Prayers made by the appellant insurer in the memo of appeal are as under:

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NATIONAL INSURANCE COMPANY LTD. Vs. PRATIBHA DAS

Referred Judgements :-

JUDGEMENT

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